Supreme Court - Daily Orders
M/S Tata Chemical Ltd. vs Commr.Of Cen.Exc.Lucknow on 14 March, 2014
Author: Chief Justice
Bench: Chief Justice
Ò
ITEM NO.5 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.2 IN CIVIL APPEAL NO.9679 OF 2011
M/S TATA CHEMICAL LTD. Appellant (s)
VERSUS
COMMR.OF CEN.EXC.LUCKNOW Respondent(s)
(With appln(s) for early hearing and office report)
Date: 14/03/2014 This Matter was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE N.V. RAMANA
For Appellant(s)/ Mr. M.P. Devanath, AOR
Applicant
For Respondent(s) Mr. Ravindera Kumar Verma, Adv.
Mr. S. Senthil Kumar, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing counsel the Court made the following
O R D E R
List the matter in the month of August, 2014. I.A. No.2 for early hearing is disposed of.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |