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Supreme Court - Daily Orders

M/S Tata Chemical Ltd. vs Commr.Of Cen.Exc.Lucknow on 14 March, 2014

Author: Chief Justice

Bench: Chief Justice

Ò
ITEM NO.5                   COURT NO.1               SECTION III

            S U P R E M E       C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                    I.A. NO.2 IN CIVIL APPEAL NO.9679 OF 2011


M/S TATA CHEMICAL LTD.                                  Appellant (s)

                   VERSUS

COMMR.OF CEN.EXC.LUCKNOW                                Respondent(s)

(With appln(s) for early hearing and office report)


Date: 14/03/2014    This Matter was called on for hearing today.


CORAM :
                  HON’BLE THE CHIEF JUSTICE
                  HON’BLE MR. JUSTICE N.V. RAMANA


For Appellant(s)/           Mr. M.P. Devanath, AOR
Applicant

For Respondent(s)           Mr. Ravindera Kumar Verma, Adv.
                            Mr. S. Senthil Kumar, Adv.
                            Mr. B. Krishna Prasad, AOR


            UPON hearing counsel the Court made the following
                                O R D E R

List the matter in the month of August, 2014. I.A. No.2 for early hearing is disposed of.

|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |