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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2)(a) in The Punjab Cattle Fairs (Regulation) Act, 1967

(a)the manner in which sites shall be allotted temporarily for commercial or other purposes in connection with the cattle fair and the rents thereof shall be fixed under clause (iii) of sub-section (2) of section 4;