Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64F(2)] [Section 64F] [Entire Act]

Union of India - Subsection

Section 64F(2)(b) in The Insurance Act, 1938

(b)an eminent person not connected with insurance business, nominated by the Authority; and