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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(xi) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xi)the trade allowances which may be made or received by a person in transactions governed by this Act in a notified area;