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State of Tamilnadu - Section

Section 12 in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Act, 1961

12. Indemnity.

- No suit, prosecution or other legal proceeding shall lie against the authorised officer or the District Collector for anything which is in good faith done or intended to be made done in pursuance of this Act or any rule or order made thereunder.