Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 494] [Entire Act] State of Punjab - Subsection Section 494(1) in Punjab Jail Manual, 1996 (1)A religious preacher may be allowed to visit a prisoner on any day, if such prisoner is dangerously ill or is under sentence of death and desires to see such preacher, but not otherwise.