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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(viii) in The Vegetable Oil Products Control Order, 1947

(viii)[ Indian Standard Institution Certification Mark specified under the Indian Standard Institution (Certification Mark) Act, 1952 (Central Act 26 of 1952)] [Inserted by G.S.R. 551 (E), dated 4.7.1985.].