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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(e) in Andhra Pradesh Sports Authorities Act, 1988

(e)three members, out of whom one shall be a woman, to be appointed by the Government from among,- Establishment and constitution of District Sports Authority.
(i)the outstanding sportsman who participated in Olympics, Commonwealth games, Asian games, Ranjitrophy and the like;
(ii)persons who have rendered valuable service for the promotion of games and sports in the District; or
(iii)reigning champions in different sports and games at the State level, National level and International level tournaments;