Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Modula (India) Pvt. Ltd. And Anr vs Directorate Of Enforcement on 8 December, 2017

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                        1



Sl. No. 1
08-12-2017

S.d.

F.M.A.T 1254 of 2007 With CAN 9872 of 2007 Modula (India) Pvt. Ltd. and anr.

-vs-

Directorate of Enforcement, Foreign Exchange, Special unit and anr.

Since none appears in support of the appeal and no steps have been taken for nearly a decade, FMAT 1254 of 2007 and CAN 9872 of 2007 are dismissed for default.

None has appeared in support of the appeal on at least two previous occasions that the matter has been called on.

(Sanjib Banerjee, J.) (Sabyasachi Bhattacharyya, J. ) 2