Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(1)(c) in United Provinces Medical Act, 1917 (c)the registered titles and qualifications of each such person, and the date on which each such title was granted or each such qualification was certified.