Supreme Court - Daily Orders
M/S Bata India Ltd vs Dir.Gen. Of Civ.Suppl.& Disposals on 12 July, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.2 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).17949/2012
(Arising out of impugned final judgment and order dated 06-02-2012
in FAO No. 456/2010 passed by the High Court Of Delhi At New Delhi)
M/S BATA INDIA LTD Petitioner(s)
VERSUS
DIR.GEN. OF CIV.SUPPL.& DISPOSALS (DGS&D) Respondent(s)
Date : 12-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Chander Uday Singh, Sr. Adv.
Mr. Bimal Roy Jad, AOR
For Respondent(s) Mr. S. Wasim A. Qadri, Adv.
Mr. Amarjit Singh, Adv.
Mrs. Aruna Gupta, Adv.
Mr. Mohan Prasad Prasad, Adv.
For Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. S. Wasim A. Qadri, learned counsel appearing for the respondent, list the matter on 18.07.2017.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.07.12
16:15:45 IST
Reason: