Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Andhra Pradesh High Court - Amravati

K.Santhosha Rao vs The Apspdcl Contractors Welfare ... on 19 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

TWO THOUSAND AND TWENTY FOUR
SPRESENT:
HONOURABLE SRI JUSTICE R RAGHUNANDAN RAG *\_
AND
HONOURABLE SRI JUSTICE MAHESWARA RAO KUNCHEAM
IA No, 2 OF 2023
iN
CANO: 18 OF 2023

Between:
K. Santhosha Rao, Sfo. Aged about - years, Occ: Chairman and Managing

Clrector, APSPDCL, Srinivasapuram, Tirupati, Tirupati District.

2

fo

os

AppaliantiRespondent No.7
AND

_ The APSPDCL Contractors Welfare Association, Regd Office al D.No.18-

9-5C/4/ Kakthiya Nagar, Tirupathi, Tirupathi (Qld Chittoor} District, Rep. by

Hs President,

The President, The APSPOCL Contractors Welfare Association, 19-8-

SCs) Kakthiyva Nagar, Tirupathi, Tirupathi (Old Chittoor) District.

The Secretary, The APSPDCL Contractors Welfare Association, 19-9.

S5C0/1/ Sakthiya Nagar, Tirumpathi, Tirupath (Old Chittoor) District.

The Treasurer, Tha APSPDCL Contractors Welfare Association, 19-9-

SC AI Kakihiya Nagar, Tirupathi, Tirupathi (Old Ghittonr) Distinct
.Respondenis/Petitioners

Sri £ Padme danardhana Reddy, The Chairman and Managing Director,

The Cantral Power Distribution Company of A.P Limited (Previnusly par of

APSPDCL, formed by Virtue of bifurcation), Dry SG.R. Vidyul Soudha,

Besides Govt Folytechic Collage, IT] Road, Viayawada.

Mdrishna Reddy, Sfo. The Superintending Engineer, Operation Cicig,

Tirupall, Chittoor District.


*. Sr.M Vasudeva Reddy The Executive Engineer, Operation Division,
APSPDCL, cepa Ghitioor [istrict

8. SrLN Vasu Red iy, The Executive Engineer, Rural [Nvision, APSPDCL,
Tirupati, Chittoor Olstict.

8 SrMChinna Reddepos, The Executive Engiieer, Operation Division,
APSPDCL, Puttur, Chittoor District,

1O.5n.S.Padmanabha Pillai The Executive mngineger, Operation Oivision,
APSPDCL, Chittoor, Chittoor Mietrict.

WSn Venkata Gury Satyanarayana Karamseity, The Superintending

,

Engineer, Operation Circle, APSPDCL (Now CPDCL), Ongole, Prakasam
District

i2.Sri.Palagii GSrinivasulu, The Executive Engineer, Operation Division,
APSPDCL (Now CPOCL), Gngole, Prakasam [istrict

WSK Surya Prakash, The Executive Engineer, Rural Division (Operation
Division), APSPDCL (Now CPOCL), Chirala, Prakasam CNetrict,

i4.The Executive Engineer, Operation Division, APSPDCL (Now CPDCL),
Kanigiri, Prakasam [istrict,

19.511. B VenkataSubbaiah, The Superintending Engineer, Operation Circie.
Nellore, SPSR Nellore District.

i8.Sri Kavell Vay Bhaskara Reddy, The Executive Engineer,
Oiision, APSPDCL. Kavali, SPSR Nellore District.

1. The Executive Engineer, Rural Ohi APSPDCL, Tirupall, Chittoor

~

Gneratoan

istrict,

18S M.Siva Prasada Reddy, The Superintending Engineer, Operation
Cirle, APSPDCL (New CPO! lL} Near PWD Grounds, Visyawada,
Krishna District,

iS.S Rama Krishna, The Executive Engineer, Operation Division,
APOPOCL (Now CPDCL, Gudivada, Krishna District.

Raspondenti Respondent Nos. § to 18

(Respondent Nos. § to 18 herein are not nacessary parties to this appeal}


Petition under Section 151 CPC praying that in the circumstances
stated in the grounds filed in support of the petition, the High Court may be
dleased to suspend the operation of ihe order dated O6.07. 2023 passed by
Hamble High Court in C.C.No.8168 of 2022, pending disposal af CA No. 18 of
2023.

The Court upon perusing the petition and affidavil fled In suopart
thereat and the Orders of the High Court dated 10.07.2026, 36.07 2088,
71.08.2023, 11.09.2029, 09.10.2023 & 06.11.2023 upon hearing the
arguments of Sri V.R.Reddy Kovvurl, Counsel for appellant and of sr
Sambasiva Pratap Evana, Advocate for Respondents 1 fo 4, made the

following

ORDER:

'Interim orders granted earlier are extended H0S4 2.2024. Post these appeals on 26.17.2024." SOV. SVSR MURTHY JGINT REGISTRAR TRUE COPY! oe SECTION OFFICER

4. One CC to Sri VR Reddy Kowurl, Advocate [OPC]

2. One 0 to Si Sambasiva Pratap Evana, Advocate [OPUC] %, One CC to Sri V.V.N.Narasimham, Advocate [OPUC]

4. Two spare copies. HIGH CouRT RRR. & MRK CATED ON igen POST THESE APPEALS ON 28.91.2024, ORDER LAN? oF 2023 iN CANo.18 of 2028 tt oti, INTERIM ORDER EXTENDED