Andhra Pradesh High Court - Amravati
K.Santhosha Rao vs The Apspdcl Contractors Welfare ... on 19 November, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
TWO THOUSAND AND TWENTY FOUR SPRESENT: HONOURABLE SRI JUSTICE R RAGHUNANDAN RAG *\_ AND HONOURABLE SRI JUSTICE MAHESWARA RAO KUNCHEAM IA No, 2 OF 2023 iN CANO: 18 OF 2023 Between: K. Santhosha Rao, Sfo. Aged about - years, Occ: Chairman and Managing Clrector, APSPDCL, Srinivasapuram, Tirupati, Tirupati District. 2 fo os AppaliantiRespondent No.7 AND _ The APSPDCL Contractors Welfare Association, Regd Office al D.No.18- 9-5C/4/ Kakthiya Nagar, Tirupathi, Tirupathi (Qld Chittoor} District, Rep. by Hs President, The President, The APSPOCL Contractors Welfare Association, 19-8- SCs) Kakthiyva Nagar, Tirupathi, Tirupathi (Old Chittoor) District. The Secretary, The APSPDCL Contractors Welfare Association, 19-9. S5C0/1/ Sakthiya Nagar, Tirumpathi, Tirupath (Old Chittoor) District. The Treasurer, Tha APSPDCL Contractors Welfare Association, 19-9- SC AI Kakihiya Nagar, Tirupathi, Tirupathi (Old Ghittonr) Distinct .Respondenis/Petitioners Sri £ Padme danardhana Reddy, The Chairman and Managing Director, The Cantral Power Distribution Company of A.P Limited (Previnusly par of APSPDCL, formed by Virtue of bifurcation), Dry SG.R. Vidyul Soudha, Besides Govt Folytechic Collage, IT] Road, Viayawada. Mdrishna Reddy, Sfo. The Superintending Engineer, Operation Cicig, Tirupall, Chittoor District. *. Sr.M Vasudeva Reddy The Executive Engineer, Operation Division, APSPDCL, cepa Ghitioor [istrict 8. SrLN Vasu Red iy, The Executive Engineer, Rural [Nvision, APSPDCL, Tirupati, Chittoor Olstict. 8 SrMChinna Reddepos, The Executive Engiieer, Operation Division, APSPDCL, Puttur, Chittoor District, 1O.5n.S.Padmanabha Pillai The Executive mngineger, Operation Oivision, APSPDCL, Chittoor, Chittoor Mietrict. WSn Venkata Gury Satyanarayana Karamseity, The Superintending , Engineer, Operation Circle, APSPDCL (Now CPDCL), Ongole, Prakasam District i2.Sri.Palagii GSrinivasulu, The Executive Engineer, Operation Division, APSPDCL (Now CPOCL), Gngole, Prakasam [istrict WSK Surya Prakash, The Executive Engineer, Rural Division (Operation Division), APSPDCL (Now CPOCL), Chirala, Prakasam CNetrict, i4.The Executive Engineer, Operation Division, APSPDCL (Now CPDCL), Kanigiri, Prakasam [istrict, 19.511. B VenkataSubbaiah, The Superintending Engineer, Operation Circie. Nellore, SPSR Nellore District. i8.Sri Kavell Vay Bhaskara Reddy, The Executive Engineer, Oiision, APSPDCL. Kavali, SPSR Nellore District. 1. The Executive Engineer, Rural Ohi APSPDCL, Tirupall, Chittoor ~ Gneratoan istrict, 18S M.Siva Prasada Reddy, The Superintending Engineer, Operation Cirle, APSPDCL (New CPO! lL} Near PWD Grounds, Visyawada, Krishna District, iS.S Rama Krishna, The Executive Engineer, Operation Division, APOPOCL (Now CPDCL, Gudivada, Krishna District. Raspondenti Respondent Nos. § to 18 (Respondent Nos. § to 18 herein are not nacessary parties to this appeal} Petition under Section 151 CPC praying that in the circumstances stated in the grounds filed in support of the petition, the High Court may be dleased to suspend the operation of ihe order dated O6.07. 2023 passed by Hamble High Court in C.C.No.8168 of 2022, pending disposal af CA No. 18 of 2023. The Court upon perusing the petition and affidavil fled In suopart thereat and the Orders of the High Court dated 10.07.2026, 36.07 2088, 71.08.2023, 11.09.2029, 09.10.2023 & 06.11.2023 upon hearing the arguments of Sri V.R.Reddy Kovvurl, Counsel for appellant and of sr Sambasiva Pratap Evana, Advocate for Respondents 1 fo 4, made the following ORDER:
'Interim orders granted earlier are extended H0S4 2.2024. Post these appeals on 26.17.2024." SOV. SVSR MURTHY JGINT REGISTRAR TRUE COPY! oe SECTION OFFICER
4. One CC to Sri VR Reddy Kowurl, Advocate [OPC]
2. One 0 to Si Sambasiva Pratap Evana, Advocate [OPUC] %, One CC to Sri V.V.N.Narasimham, Advocate [OPUC]
4. Two spare copies. HIGH CouRT RRR. & MRK CATED ON igen POST THESE APPEALS ON 28.91.2024, ORDER LAN? oF 2023 iN CANo.18 of 2028 tt oti, INTERIM ORDER EXTENDED