Chattisgarh High Court
Kailash Chandra Sharma vs C. G. State Agriculture Marketing Board ... on 17 October, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5782 of 2007
Kailash Chandra Sharma Versus C. G. State Agriculture Marketing Board
WPS/1326/2013,
17/10/2019 Shri Vinod Deshmukh and Shri Rajeev
Shrivastava, counsel for the respective petitioners.
Shri YS Thakur, counsel for respondent No.2.
Let petitioner Raj Kumar Gupta file affidavit that those ACRs which formed part of Benchmark were never communicated to him. Likewise respondent No.2 Board shall file affidavit if they so desire to contradict the stand of the petitioner.
Post the matter on 21.11.2019.
Sd/-
Judge (Prashant Kumar Mishra) Barve