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[Cites 0, Cited by 0] [Section 42E] [Entire Act]

Union of India - Subsection

Section 42E(e) in The Companies (Indian Accounting Standards) Rules, 2015

(e)a maturity analysis of the undiscounted cash outflows that would or may be required to repurchase the derecognized financial assets or other amounts payable to the transferee in respect of the transferred assets, showing the remaining contractual maturities of the entity's continuing involvement.