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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(ii) in The M.P. Krishi Upaj Mandi (Payment of Market Fees) Rules, 1990

(ii)Booklets of declaration form (each booklet shall have fifty declaration forms, each, in triplicate) shall be supplied by the Market Committee to the concerned Trader/Processor/Commission Agent of a Trader on payment of price.