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Patna High Court - Orders

Md. Khurshid Alam vs Md. Abdullah Ansari on 9 November, 2022

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                          CIVIL MISCELLANEOUS JURISDICTION No.471 of 2022
                   ======================================================
                   Md. Khurshid Alam son of Md. Mohiuddin @ Md. Mohiuddin Ansari,
                   resident of Village- Ekdara, Police Station- Buddhuchak (Kahalgaon),
                   District- Bhagalpur.
                                                                             ... ... Petitioner/s
                                                     Versus
             1.     Md. Abdullah Ansari son of Late Dhanni Miyan resident of Village- Ekdara,
                    Police Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             2.    Md. Umar Farooque son of Late Dhanni Miyan resident of Village- Ekdara,
                   Police Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             3.    Md. Alimuddin son of Late Dhanni Miyan resident of Village- Ekdara,
                   Police Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             4.    Md. Mohiuddin son of Late Dhanni Miyan resident of Village- Ekdara,
                   Police Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             5.    Md. Moinuddin son of Late Dhanni Miyan resident of Village- Ekdara,
                   Police Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             6.    Md. Tahir son of Late Dhanni Miyan resident of Village- Ekdara, Police
                   Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             7.    Md. Ataur Rahman son of Late Dhanni Miyan resident of Village- Ekdara,
                   Police Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
             8.    Sajjan Kumar Singh son of Bhola Ram, resident of Village- Purab Tola,
                   Kahalgaon, Ward No. 17, Police Station- Kahalgaon, District- Bhagalpur.
             9.     Baby Devi wife of Manoj Poddar, resident of Village- Kisundaspur, Police
                    Station- Buddhuchak (Kahalgaon), District- Bhagalpur.
                                                                          ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :       Mr.Md. Najmul Hodda
                   For the Respondent/s   :       Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                         ORAL ORDER

2     09-11-2022

As prayed for by learned counsel for the petitioner, put up this case after one week i.e. on 16 / 11 / 2022.

(Anil Kumar Sinha, J) praful/-

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