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State of Rajasthan - Section

Section 9 in Rajasthan Finance Act, 2008

9. Amendment of Section 4-D, Rajasthan Act No. 11 of 1951.

- In the table given below sub-Section (1) of Section 4-D of the Rajasthan Motor Vehicle Taxation Act, 1951 (Act No. 11 of 1951), hereinafter in this chapter referred to as the principal Act, for the existing expression "7 years", appearing in column No. 2 against Sr. No. 2, the expression "5 years" shall be substituted.