Delhi High Court - Orders
Pepsico Inc. & Anr vs Parle Agro Private Limited on 10 March, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~28&32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
28
+ CS(COMM) 268/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through Mr. Sanjeev Puri and Ms. Shruti
Dass, Advocates.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through Mr. Chander Lal, Senior Advocate
with Mr. Ankur Sangal and Mr. Shashwat Rakshit,
Advocates.
32
+ C.O. (COMM.IPD-TM) 5/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through Mr. Chander Lal, Senior Advocate
with Mr. Ankur Sangal and Mr. Shashwat Rakshit,
Advocates.
versus
PEPSICO INC & ANR. ..... Defendants
Through Mr. Sanjeev Puri and Ms. Shruti
Dass, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.03.2022 CS(COMM) 268/2021 & I.A. 7170/2021 (Under Order XXXIX Rule 1 and 2 CPC), 3855/2022 (Under section 151 CPC), 3856/2022 (Exemption) & C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021 (Stay) Learned Senior Counsels for the parties have drawn the attention of CS(COMM) 268/2021 & C.O. (COMM.IPD-TM) 5/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:14.03.2022 15:03:41 the Court to the order dated 14.02.2022, which indicates that the matter was substantially heard by the Bench of Hon'ble Ms. Justice Asha Menon.
Accordingly, subject to the orders of Hon'ble Judge In-Charge (Original Side), list before the Bench of Hon'ble Ms. Justice Asha Menon on 25.03.2022.
JYOTI SINGH, J MARCH 10, 2022 nn CS(COMM) 268/2021 & C.O. (COMM.IPD-TM) 5/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:14.03.2022 15:03:41