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Bombay High Court

Ajay Piramal And 2 Ors vs Aleya S. Chinmulgund And 3 Ors on 8 August, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 896 OF 2013
                          In
                  SUITS 300 OF 2013

 Ajay Piramal And 2 Ors                                 ....Petitioner
             V/S
 Aleya S. Chinmulgund And 3 Ors                      ....Respondent

WITH SUITS NO. 300 OF 2013 Ajay Piramal And 2 Ors ....Plaintiff V/S Aleya S. Chinmulgund And 3 Ors ....Defendant WITH CHAMBER SUMMONS NO. 18 OF 2019 In SUITS 300 OF 2013 Ajay Piramal And 2 Ors ....Petitioner V/S Aleya S. Chinmulgund And 3 Ors ....Respondent Mr. Akshay Doctor a/w Mr. Aman Arora i/b Desai and Diwanji for the Plaintiffs/Applicants. Mr. Rahil Zaveri a/w Ms. Siddhi Vora i/b Nityoah Suneel and Associates, for Defendant No.1. Mr. Priyank Kapadia a/w Ms. Mahafrin Mehta i/b M. Mulla Associates for Defendant No.3. Mr. Kunal Mehta i/b Crawford Bayley and Co, for Respondent No.17 in NMS/896/13.



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       CORAM :       B.P. COLABAWALLA, J
      DATE :        8th August, 2019
 P.C. :

By consent, stand over to 03/09/2019.

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