Bombay High Court
Ajay Piramal And 2 Ors vs Aleya S. Chinmulgund And 3 Ors on 8 August, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 896 OF 2013
In
SUITS 300 OF 2013
Ajay Piramal And 2 Ors ....Petitioner
V/S
Aleya S. Chinmulgund And 3 Ors ....Respondent
WITH SUITS NO. 300 OF 2013 Ajay Piramal And 2 Ors ....Plaintiff V/S Aleya S. Chinmulgund And 3 Ors ....Defendant WITH CHAMBER SUMMONS NO. 18 OF 2019 In SUITS 300 OF 2013 Ajay Piramal And 2 Ors ....Petitioner V/S Aleya S. Chinmulgund And 3 Ors ....Respondent Mr. Akshay Doctor a/w Mr. Aman Arora i/b Desai and Diwanji for the Plaintiffs/Applicants. Mr. Rahil Zaveri a/w Ms. Siddhi Vora i/b Nityoah Suneel and Associates, for Defendant No.1. Mr. Priyank Kapadia a/w Ms. Mahafrin Mehta i/b M. Mulla Associates for Defendant No.3. Mr. Kunal Mehta i/b Crawford Bayley and Co, for Respondent No.17 in NMS/896/13.
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By consent, stand over to 03/09/2019.
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