Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act] Union of India - Subsection Section 173(1)(d) in The Coal Mines Regulations, 2011 (d)Particulars of every such determination under this regulation shall be recorded in a bound paged book kept for the purpose.