Section 14(1)(f) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1)(f) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(f)expenditure upto Rs. [3000] [Substituted vide Haryana Notification No. SO150/HA11/94/s209/99 dated 18-6-1999 for '500'.] per annum for entertainment of Ministers, Commissioner, Secretaries to the Government, Head of the Department and other Class I Officers visiting the Gram Panchayat.

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State of Haryana - Subsection

Section 14(1)(f) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996