Delhi High Court - Orders
Bayer Pharma Aktiengesellschaft vs The Controller Of Patents on 31 October, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 165/2022
BAYER PHARMA AKTIENGESELLSCHAFT .... Appellant
Through: Mr. Debashish Banerjee, Adv.
versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish Kumar
Mishra, Mr. Alexander Mathai Paikaday and
Mr. Krishnan V., Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 31.10.2023
1. Mr. Banerjee, learned Counsel for the appellant, seeks, on instructions, to withdraw the appeal.
2. The appeal is accordingly dismissed as withdrawn.
C. HARI SHANKAR, J.
OCTOBER 31, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.
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