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Delhi High Court - Orders

Bayer Pharma Aktiengesellschaft vs The Controller Of Patents on 31 October, 2023

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~2
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         C.A.(COMM.IPD-PAT) 165/2022
                                       BAYER PHARMA AKTIENGESELLSCHAFT .... Appellant
                                                   Through: Mr. Debashish Banerjee, Adv.

                                                                            versus

                                       THE CONTROLLER OF PATENTS             ..... Respondent
                                                   Through: Mr.       Harish    Vaidyanathan
                                                   Shankar, CGSC with Mr. Srish Kumar
                                                   Mishra, Mr. Alexander Mathai Paikaday and
                                                   Mr. Krishnan V., Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                                            ORDER

% 31.10.2023

1. Mr. Banerjee, learned Counsel for the appellant, seeks, on instructions, to withdraw the appeal.

2. The appeal is accordingly dismissed as withdrawn.

C. HARI SHANKAR, J.

OCTOBER 31, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 22:50:35