State Consumer Disputes Redressal Commission
Chinmoyee Panda Nee Chatterjee Alias ... vs Arjun Gupta S/O. Ram Swarup Gupta on 11 December, 2025
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
WEST BENGAL
CONSUMER COMPLAINT NO. SC/19/CC/75/2025
CHINMOYEE PANDA NEE CHATTERJEE ALIAS CHINMOYEE PANDA W/o. ASHUTOSH
PANDA
PRESENT ADDRESS - 49, NARKELDANGA NORTH ROAD,BLOCK - A, F-20, , 24 PARAGANAS
SOUTH,WEST BENGAL.
.......Complainant(s)
Versus
ARJUN GUPTA S/o. RAM SWARUP GUPTA
PRESENT ADDRESS - PROPRIETOR OF SUSAMA CONSTRUCTION, 98/1/57,
NARKELDANGA MAIN ROAD, , 24 PARAGANAS SOUTH,WEST BENGAL.
.......Opposite Party(s)
BEFORE:
HON'BLE MR. JUSTICE BIBHAS RANJAN DE , PRESIDENT
HON'BLE MRS. MRIDULA ROY , MEMBER
FOR THE COMPLAINANT:
PARTHA SARATHI DAS (Advocate) FOR THE OPPOSITE PARTY:
NEMO DATED: 11/12/2025 ORDER Order No. 01 Complainant is represented through the Ld. Counsel.
Heard the Ld. Counsel appearing for the Complainant. Perused the petition of complaint other relevant documents and we are of the opinion that the complaint case needs to be file afresh.
Ld. Counsel appearing on behalf of the Complainant prays for withdrawal of the petition of complaint. Prayer is considered and allowed.
Under such circumstances, complaint petition being no. CC/75/2025 stands dismissed as withdrawn with a liberty to file afresh on the self-same cause of action.
Thus, the complaint case being no. CC/75/2025 is disposed of accordingly.
..................J BIBHAS RANJAN DE PRESIDENT ..................
MRIDULA ROY MEMBER