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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(9)(d) in Andhra Pradesh Public Libraries Act, 1960

(d)a library declared to be eligible for aid and receiving aid from the Government or from the Library Fund; and includes, any other library notified by the Government as a public library for the purposes of this Act.