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Bombay High Court

Goodwin Investors Association Pune vs Union Of India And Ors on 1 July, 2021

Author: N. J. Jamadar

Bench: S. S. Shinde, N. J. Jamadar

                                                                     15-wp-799-2021.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                       WRIT PETITION NO.799 OF 2021
                                   WITH
                   INTERIM APPLICATION NO.1691 OF 2021
                                   WITH
                   INTERIM APPLICATION NO.1690 OF 2021
                                   WITH
                   INTERIM APPLICATION NO.1689 OF 2021

Goodwin Investors Association, Pune                        ...Petitioner
           vs.
Union of India and Ors.                                    ...Respondents

Mr.   Pawan Pathak i/b. Mr. Ganesh Gupta, for the Petitioner
Mr.   Vikram Chavan a/w. Ms. Tasneen Khatar i/b. C.K. Legal, for
the   Applicants.
Mr.   J.P. Yagnik, APP for the Respondent-State.

                           CORAM :    S. S. SHINDE &
                                      N. J. JAMADAR, JJ.

DATE : JULY 01, 2021 (THROUGH VIDEO CONFERENCING) P.C.:

. Heard the learned counsel for the parties.

2. Mr. Yagnik, learned APP seeks time to submit progress report in terms of the order dated 25th March, 2021.

3. At the request of Mr. Yagnik, list on 9th July, 2021.

(N. J. JAMADAR, J.) (S. S. SHINDE, J.) Vishal Parekar 1/1 ::: Uploaded on - 02/07/2021 ::: Downloaded on - 03/07/2021 00:43:11 :::