Bombay High Court
Goodwin Investors Association Pune vs Union Of India And Ors on 1 July, 2021
Author: N. J. Jamadar
Bench: S. S. Shinde, N. J. Jamadar
15-wp-799-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.799 OF 2021
WITH
INTERIM APPLICATION NO.1691 OF 2021
WITH
INTERIM APPLICATION NO.1690 OF 2021
WITH
INTERIM APPLICATION NO.1689 OF 2021
Goodwin Investors Association, Pune ...Petitioner
vs.
Union of India and Ors. ...Respondents
Mr. Pawan Pathak i/b. Mr. Ganesh Gupta, for the Petitioner
Mr. Vikram Chavan a/w. Ms. Tasneen Khatar i/b. C.K. Legal, for
the Applicants.
Mr. J.P. Yagnik, APP for the Respondent-State.
CORAM : S. S. SHINDE &
N. J. JAMADAR, JJ.
DATE : JULY 01, 2021 (THROUGH VIDEO CONFERENCING) P.C.:
. Heard the learned counsel for the parties.
2. Mr. Yagnik, learned APP seeks time to submit progress report in terms of the order dated 25th March, 2021.
3. At the request of Mr. Yagnik, list on 9th July, 2021.
(N. J. JAMADAR, J.) (S. S. SHINDE, J.) Vishal Parekar 1/1 ::: Uploaded on - 02/07/2021 ::: Downloaded on - 03/07/2021 00:43:11 :::