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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(1)(d) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(d)the Commission may for the above purpose give such other directions as it may deem fit and direct the time within which the report is to be submitted or information furnished;