Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(2) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993 (2)The policy or policies as aforesaid shall cover the risks extending not less than ninety per cent of the value or estimated value of building.
