Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Madras Presidency - Section Section 5 in Rules Framed under the Madras Elementary Education Act, 1920 5. Expenditure shall not be incurred in excess of the total provisions in the approved budget without the specific sanction of the Government. Section 44 - Compulsory Elementary Education
