Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354AA] [Entire Act] State of Maharashtra - Subsection Section 354AA(6) in The Mumbai Municipal Corporation Act, 1888 (6)The declaration as confirmed or modified by the State Government shall be published in the Official Gazette and shall take effect from the date of such publication.
