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State of Mizoram - Section

Section 9 in Mizoram (Land Revenue) Act, 2013

9. Subordination of Revenue Officers.

(1)All Revenue officers shall be subordinate to the Revenue Commissioner and all Revenue officers in the district, sub-division and Circle shall be subordinate to the Collector or Director or the Sub-divisional officer or Settlement Officer as the case may be.
(2)All Revenue officers in the Directorate of Land Revenue and Settlement shall be subordinate to the Director, Land Revenue and Settlement.