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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1) in The M.P. Bhumi Vikas Rules, 1984

(1)Generally all construction or work for which permission is required shall be subject to inspection by the Authority and certain types of constructions involving unusual hazards or requiring constant inspection shall have continuous inspection by special inspectors appointed by the Authority.