Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5)(g) in The Special Economic Zones Rules, 2006

(g)declaration of the Special Economic Zone as a Public Utility Service under the Industrial Disputes Act, 1947 (14 of 1947);