Himachal Pradesh High Court
Smt. Ritu vs . Sh. Netar Singh on 3 November, 2022
Bench: Sabina, Sushil Kukreja
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Smt. Ritu vs. Sh. Netar Singh FAO(FC) No.23 of 2021 03.11.2022 Present: Mr. Rockey, Advocate on behalf of Mr. Devender K. Sharma, Advocate, for the appellant.
Ms. Leena Guleria, Advocate, for the respondent.
Learned counsel for the appellant requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 03/11/2022 20:32:52 :::CIS