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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(ii)be the custodian of the records, common seal and such other property of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] as the Executive Council shall commit to his charge;