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[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(3)(a) in Aircraft Rules, 1937

(a)Upon the issue of any order under sub-rule (1) or sub-rule (2) the person affected, if he is the holder of a licence, shall forthwith surrender hiS licence to the licensing authority If the licence has not already been surrendered.