Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Maharashtra - Subsection Section 82(2) in Nagpur Improvement Trust Act, 1936 (2)The Trust may grant loans to its employees from the Trust Fund on such conditions and for such purposes as may be prescribed by regulations.].
