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Supreme Court - Daily Orders

Kaiyomerz C. Palia vs Cyrus S. Khambata on 17 July, 2025

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.807                                 COURT NO.11              SECTION XVII-A

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 25934/2023

     [Arising out of impugned final judgment and order dated 17-08-2022
     in CC No. 744/2019 18-05-2023 in MA No. 341/2022 passed by the
     National Consumers Disputes Redressal Commission, New Delhi]

     KAIYOMERZ C. PALIA & ORS.                                           Petitioner(s)

                                                       VERSUS

     CYRUS S. KHAMBATA                                                   Respondent(s)


     Date : 17-07-2025 This petition was mentioned today.

     CORAM :                 HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


     For Petitioner(s) : Mr. Somiran Sharma, AOR

     For Respondent(s) : Mr. Dhawesh Pahuja, AOR


                              UPON mentioning the Court made the following
                                                 O R D E R

List the appeal next week.

(JATINDER KAUR) (SUDHIR KUMAR SHARMA) P.S. to REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by JATINDER KAUR Date: 2025.07.17 17:28:54 IST Reason: