Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 17 July, 2025
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.807 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 25934/2023
[Arising out of impugned final judgment and order dated 17-08-2022
in CC No. 744/2019 18-05-2023 in MA No. 341/2022 passed by the
National Consumers Disputes Redressal Commission, New Delhi]
KAIYOMERZ C. PALIA & ORS. Petitioner(s)
VERSUS
CYRUS S. KHAMBATA Respondent(s)
Date : 17-07-2025 This petition was mentioned today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) : Mr. Somiran Sharma, AOR
For Respondent(s) : Mr. Dhawesh Pahuja, AOR
UPON mentioning the Court made the following
O R D E R
List the appeal next week.
(JATINDER KAUR) (SUDHIR KUMAR SHARMA) P.S. to REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by JATINDER KAUR Date: 2025.07.17 17:28:54 IST Reason: