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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(1) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(1)The Finance Officer shall prepare before such date as may be prescribed by the Statutes the financial estimates for the ensuing financial year along with the annual accounts whether audited, or not, of the preceding financial year and after they are considered by the Finance Committee submit them to the Executive Council for approval.