Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(o) in The Howrah Improvement Act, 1956 (o)[ "State Government" means the Government of West Bengal in the Department of Urban Development and Municipal Affairs.] [Inserted by West Bengal Act No. 10 of 2017, dated 31.3.2017.]
