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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(7) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(7)If at an election, the President or the members of the territorial constituencies of Water Users' Association are not elected fresh election shall be held within a period of 90 days from the date of failure in the same manner as specified in sub-section (5) or (6) as the case may be.