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Union of India - Section

Section 15 in National Institute of Design Act, 2014

15. Senate.

- [The Senate of each Institute] [Substituted 'The Senate of the Institute' by Act No. 38 of 2019, dated 29.11.2019.] shall consist of the following persons, namely:-
(a)the Director, ex officio, who shall be the Chairman of the Senate;
(b)Dean of each Institute campus, ex officio;
(c)Senior Professors of the Institute and of the Institute campuses;
(d)three persons, not being employees of the Institute, to be nominated by the Chairperson in consultation with the Director, from amongst educationists of repute, one each from the fields of science, engineering and humanities and at least one of them shall be a woman;
(e)one alumnus of the Institute to be nominated by the Chairperson in consultation with the Director; and
(f)such other members of the staff as may be laid down in the Statutes.