Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 418 in Gujarat High Court Rules, 1993 418. Expiry of Prescribed when Court is closed. - Whenever the High Court is closed on the last day of the period prescribed by any of those rules for doing a thing, the same be done before the close of the next working day, whether the rules specifically so provides or not.
