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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(d) in The Oil Mines Regulations, 2017

(d)ensure that when any drilling rig, work-over rig and associated equipment, production equipment or pipeline is shifted or newly installed, it is given a trial run before being put into use; and