Section 97 in Management and Working of the Forests
97. Other properties.
- Besides cash, timber, and forest-produce, the following are the main classes of property which ordinarily form the subject of transfers between Divisional Officers:-(1)Demarcated reserves.(2)Plantation.(3)Timber depots and revenue stations.(4)Buildings, roads and bridges.(5)Live-stock.(6)Machinery, stores, instruments, and tools.(7)Books and maps.(8)Office records.(9)Office furniture.
