Supreme Court - Daily Orders
Medical Council Of India vs D M Education And Research Foundation on 7 September, 2018
Bench: Arun Mishra, Vineet Saran
1
ITEM NO.66,67,69 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32809/2018
(Arising out of impugned final judgment and order dated 30-08-2018
in WPC No. 19543/2018 passed by the High Court Of Kerala At
Ernakulam)
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
D M EDUCATION AND RESEARCH FOUNDATION Respondent(s)
with
Diary No. 32811 of 2018
SLP(C ) No.24120 of 2018
SLP(C ) No.24130 of 2018
Date : 07-09-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Gaurav Sharma, AOR
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Amandeep Kaur, Adv.
Ms. Deepika Kalia, Adv.
For Respondent(s)
Mr. Radha Shyam Jena, AOR
Mr. Harish N. Salve, Sr. Adv.
Mr. Huzefa A. Ahmadi, Sr. Adv.
Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. usman ghani Khan, Adv.
Signature Not Verified
Mr. Dev Prakash, Adv.
Digitally signed by
NEELAM GULATI
Date: 2018.09.08
Mr. R.S. Jena, Adv.
12:04:37 IST
Reason: Ms. Pallavi Pratap, AOR
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Mr. K.N. Balgopal, Sr. Adv.
Mr. G.Prakash, Adv.
Mr. Jishnu M.L., Adv.
Mrs. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Usman Ghani Khan, Adv.
Mr. Dev Prakash, Adv.
Mr. Zulfiker Ali P.A., Adv.
Mr. C.S. Vaidyanathan, Sr. Adv.
Mr. K.V. Mohan, AOR
Mr. George Jacon, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. Anirudh Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 12.09.2018.
Till then, there shall be stay in view of the similar order in W.P. (C ) No. 19543 of 2018.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER