Delhi High Court - Orders
Beehive Ayurvedic Medical College And ... vs Union Of India And Anr on 10 January, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~6 to 8 & 38 to 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10959/2018 & CM APPL. 42690/2018
BEEHIVE AYURVEDIC MEDICAL COLLEGE AND HOSPITAL
AND ANR. ..... Petitioners
Through: Mr.Sunil Singh Parihar, Advocate.
Mr.Vivek Singh and Mr.Abhishek Gupta,
Advocates.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through:
+ W.P.(C) 11520/2018 & CM APPLs. 44524/2018, 1996/2021
KVS INSTITUTE OF AYURVEDIC MEDICAL SCIENCE AND
RESEARCH CENTRE ..... Petitioner
Through: Mr.Neeraj Jain and Mr.Anupam Mishra,
Advocates.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Bhagwan Swarup Shukla, CGSC
along with Mr.Sarvan Kumar, Advocate for UOI.
+ W.P.(C) 8583/2019 & CM APPL. 35468/2019
SHRI MOTI SINGH JAGESHWARI AYURVEDA COLLEGE AND
HOSPITAL THROUGH ITS SECRETARY ..... Petitioner
Through:
Versus
MINISTRY OF AYUSH AND ANR. ..... Respondents
Through: Mr.Monika Arora, CGSC and Mr.Yash
Tyagi, Advocates for UOI.
Signature Not Verified
Signed By:PRIYA
Signing Date:14.01.2023
13:29:15
+ W.P.(C) 11438/2018 & CM APPL. 44258/2018
QUADRA INSTITUTE OF AYURVEDA & ANR ..... Petitioners
Through:
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
Mr.Bhagwan Swarup Shukla, CGSC along with
Mr.Sarvan Kumar, Advocate for UOI.
+ W.P.(C) 11457/2018 & CM APPL. 44347/2018
MOTHERHOOD AYURVEDA MEDICAL COLLEGE AND ANR.
..... Petitioners
Through:
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
+ W.P.(C) 11458/2018 & CM APPL. 44352/2018
DOON INSTITUTE OF MEDICAL SCIENCES AND ANR.
..... Petitioners
Through: Mr.Varun Thakur, Advocate.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
Signature Not Verified
Signed By:PRIYA
Signing Date:14.01.2023
13:29:15
+ W.P.(C) 11535/2018 & CM APPL. 44617/2018
BISHAMBER SAHAI AYURVEDIC MEDICAL COLLEGE &
RESEARCH CENTRE & ANR ..... Petitioners
Through:
Versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
+ W.P.(C) 11857/2018 & CM APPL. 45927/2018
OM AYURVEDIC MEDICAL COLLEGE AND HOSPITAL
..... Petitioner
Through: Mr.Jasbir Singh Malik, Advocate.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
+ W.P.(C) 12090/2018 & CM APPL. 46826/2018
DEV BHOOMI MEDICAL COLLEGE OF AYURVEDA AND
HOSPITAL AND ANR. ..... Petitioners
Through:
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
Signature Not Verified
Signed By:PRIYA
Signing Date:14.01.2023
13:29:15
+ W.P.(C) 12100/2018 & CM APPL. 46921/2018
HARIDWAR AYURVEDIC MEDICAL COLLEGE & RESEARCH
CENTRE & ANR ..... Petitioners
Through:
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
+ W.P.(C) 11516/2018 & CM APPL. 44492/2018
VIJYASHREE AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL ..... Petitioner
Through: Mr.Varun Thakur and Mr.Ramkaran,
Advocates.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
+ W.P.(C) 11517/2018 & CM APPLs. 44513/2018, 53138/2018
PARASHAR AYURVEDIC MEDICAL COLLEGE AND
HOSPITAL ..... Petitioner
Through: Mr.Jasbir Singh Malik, Advocate.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
Signature Not Verified
Signed By:PRIYA
Signing Date:14.01.2023
13:29:15
+ W.P.(C) 11534/2018 & CM APPL. 44614/2018
DR. VIJAY AUYRVEDIC COLLEGE, HOSPITAL AND
RESEARCH CENTRE ..... Petitioner
Through: Mr.Neeraj Jain and Mr.Anupam Mishra,
Advocates.
Versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for CCIM.
Mr.Bhagwan Swarup Shukla, CGSC along with
Mr.Sarvan Kumar, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 10.01.2023 CM APPL. 44514/2018 (Exemption) in W.P.(C) 11517/2018
1. Allowed, subject to all just exceptions.
2. Application is disposed of.
W.P.(C) 10959/2018 & CM APPL. 42690/2018 W.P.(C) 11520/2018 & CM APPLs. 44524/2018, 1996/2021 W.P.(C) 8583/2019 & CM APPL. 35468/2019 W.P.(C) 11438/2018 & CM APPL. 44258/2018 W.P.(C) 11457/2018 & CM APPL. 44347/2018 W.P.(C) 11458/2018 & CM APPL. 44352/2018 W.P.(C) 11535/2018 & CM APPL. 44617/2018 W.P.(C) 11857/2018 & CM APPL. 45927/2018 W.P.(C) 12090/2018 & CM APPL. 46826/2018 W.P.(C) 12100/2018 & CM APPL. 46921/2018 Signature Not Verified Signed By:PRIYA Signing Date:14.01.2023 13:29:15 W.P.(C) 11516/2018 & CM APPL. 44492/2018 W.P.(C) 11517/2018 & CM APPLs. 44513/2018, 53138/2018 W.P.(C) 11534/2018 & CM APPL. 44614/2018
1. Learned counsel appearing on behalf of the parties undertake to prepare a common convenience compilation, including written synopsis along with relevant judgments, within a period of four weeks from today, in advance to the Registry of this court in softcopy.
2. List these matters on 15.03.2023, with an understanding that these matters would be heard finally.
PURUSHAINDRA KUMAR KAURAV, J JANUARY 10, 2023/MJ Signature Not Verified Signed By:PRIYA Signing Date:14.01.2023 13:29:15