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State of Odisha - Section

Section 21 in The Orissa Subordinate Correctional Service Rules, 1992

21. Seniority.

(1)Subject to Sub-rule (2) the seniority, inter se of Officers appointed to any post of the service in a particular year shall be determined in the order in which their names find place in the select list.
(2)When Officers are appointed by promotion from among departmental candidates and by direct recruitment during the same year the former shall be senior to the later irrespective of their date of appointment.