Section 5(2) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013
(2)A candidate whose parents are of Gujarat origin and are serving out of Gujarat in the service of Central Government or other State Government, Armed Forces, Board or Corporation owned or controlled by the Central Government or other State Government or any nationalised bank and who has passed the qualifying examination from the State where parents are serving shall be eligible for admission and his candidature shall be included in the first merit list as prescribed in clause (a) of sub-rule (2) of rule 11.
