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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(3) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(3)The person referred to in sub-section (2), shall report to the State Government, the result of such inspection, appraisal or inquiry and thereupon the State Government shall communicate such directions, as it may deem fit, to the Institute.