Bombay High Court
S.P.R.J. Kanyashala Trust vs Election Commission Of India And 7 Ors on 21 November, 2018
Author: Sarang V. Kotwal
Bench: B. P. Dharmadhikari, Sarang V. Kotwal
1 / 2 03-WP-572-17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.572 OF 2017
Unaided School's Forum ... Petitioner
Versus
State Election Commission & Ors. ... Respondents
ALONG WITH
WRIT PETITION NO.1841 OF 2009
Shikshan Mandal Goregaon & Anr. ... Petitioner
Versus
Election Commission of India & Ors. ... Respondents
ALONG WITH
WRIT PETITION NO.1860 OF 2009
Unaided Schools Forum & Ors. ... Petitioner
Versus
Chief Election Commission & Ors. ... Respondents
ALONG WITH
WRIT PETITION NO.2520 OF 2009
The Malad Cosmopolitan Education Trust. ... Petitioner
Versus
Union of India & Ors. ... Respondents
ALONG WITH
WRIT PETITION NO.161 OF 2013
Ramji Assar Vidyalaya Wadi Trust. ... Petitioner
Versus
Election Commission of India & Ors. ...
Respondents
ALONG WITH
WRIT PETITION NO.231 OF 2013
Mumbai Pradesh Arya Vidya Sabha. ... Petitioner
Versus
Election Commission of India & Ors. ... Respondents
Nesarikar
::: Uploaded on - 26/11/2018 ::: Downloaded on - 26/11/2018 23:44:07 :::
2 / 2 03-WP-572-17.odt
ALONG WITH
WRIT PETITION NO.270 OF 2013
Sheth Dhanji Devshi Rashtriya Shala,
A Public Trust. ... Petitioner
Versus
Election Commission of India & Ors. ... Respondents
ALONG WITH
WRIT PETITION NO.335 OF 2013
Mumbai Pradesh Arya Vidya Sabha ... Petitioner
Versus
Election Commission of India & Ors. ... Respondents
.......
• Mr. Mihir Desai, Senior Advocate for Petitioners in Writ
Petition No.572 of 2017 & Writ Petition No.1860 of 2009.
• Ms. Geeta Shastri, Addl.G.P. a/w Mr. Amit Shastri, AGP in
Writ Petition No.572 of 2017.
• Mr. Milind More, Addl.G.P. in Writ Petition No.2520 of 2009.
• Mr. M. S. Bhardwaj for Union of India.
• Mr. Mayur Jadhav i/b Mr. Sachindra Shetye for State Election
Commission.
• Ms. Drishti Shah i/b Mr. Pradeep Rajgopal for Respondent
No.6 in Writ Petition No.572 of 2017.
CORAM : B. P. DHARMADHIKARI &
SARANG V. KOTWAL, JJ.
DATE : 21st NOVEMBER, 2018. P.C. :
1. Heard respective Counsel.
2. List for final hearing on 18/02/2019.
(SARANG V. KOTWAL, J.) (B. P. DHARMADHIKARI, J.) ::: Uploaded on - 26/11/2018 ::: Downloaded on - 26/11/2018 23:44:07 :::